Bombay High Court
Shivkumar Manohar Awalkanthe And Anr vs The Election Commission Of India Thru ... on 25 February, 2019
Author: N. J. Jamadar
Bench: B. R. Gavai, N. J. Jamadar
(55)-WP-2429-19.doc
BDPSPS
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.2429 OF 2019
Shivkumar Manohar Awalkanthe and another ..Petitioners
Versus
The Election commission of India and others ..Respondents
Mr. Mihir Desai, Senior Advocate I/by Mr. S. P. Sarnath, Advocate for
the Petitioners.
Mr. P. G. Sawant, AGP for Respondent Nos.1 to 3.
CORAM: B. R. GAVAI &
N. J. JAMADAR, JJ.
DATE: 25th FEBRUARY, 2019 P.C.:-
1] Learned Senior Counsel appearing on behalf of the Petitioners seeks liberty to withdraw the Petition.
2] Petition is disposed of as withdrawn.
(N. J. JAMADAR, J.) (B. R. GAVAI, J.) 1/1 ::: Uploaded on - 28/02/2019 ::: Downloaded on - 21/03/2019 11:59:17 :::