Supreme Court - Daily Orders
Ram Kishun vs The State Of Uttar Pradesh on 5 December, 2014
Bench: V. Gopala Gowda, C. Nagappan
ITEM NO.5 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7967/2014
(Arising out of impugned final judgment and order dated 01/08/2013
in MS No. 3522/2013 passed by the High Court Of Judicature at
Allahabad, Lucknow Bench)
RAM KISHUN Petitioner(s)
VERSUS
STATE OF U.P & ANR Respondent(s)
(with office report)
Date : 05/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Anilendra Pandey, Adv.
Mr. Bharatram, Adv.
Ms. Mamta, Adv.
Mr. Prashant Chaudhary,Adv.
For Respondent(s) Mr. S.R. Singh, Sr. Adv.
Mr. Ardhendumauli Kumar Prasad,Adv.
Mr. Utkarsh Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter after Christmas and New Year Vacation, at the request of learned counsel for the petitioner.
(VINOD KUMAR) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vinod Kumar
Date: 2014.12.05
17:05:29 IST
Reason: