Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 233] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 233(3) in Arunachal Pradesh Municipal Act, 2007

(3)The head office of State commission shall be at such place as the State Government may, by notification, specify.