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State of Haryana - Section

Section 5 in Zoning Regulations within Development Plans

5. Public and Semi Public Uses. - An area of about 32 hectares stands proposed for development of mini-secretariat and civic complex in sector No. 12 within municipal limits. Keeping in view the journey to work the site is most ideally located in relation to the existing town as well as the proposed development anticipated in future. This area shall also provide for other civic buildings, e.g. town hall etc. The above said reservations is in addition to the existing educational, district officers and medical and health institutions. Apart from this an additional area of about 8 hectares stand reserved for the construction of Government College building in sector 14.