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Patna High Court - Orders

Smt. Bhagrathi Devi & Anr vs Suresh Kumar & Anr on 17 February, 2009

                IN THE HIGH COURT OF JUDICATURE AT PATNA
                           MA No.275 of 2008
                       SMT. BHAGRATHI DEVI & ANR
                                 Versus
                           SURESH KUMAR & ANR
                              -----------



3   17.2.2009

As prayed, two week's time is granted to the counsel appearing on behalf of the appellant to take steps for filing fresh service of notice on respondent no. 1. Notices will go both by ordinary process as well as registered cover.

List this case on service of notice. 

      Sanjay                                (Sheema Ali Khan, J.)