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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(i) in First Statutes of the Jai Narayan Vyas University Jodhpur

(i)the Vice-Chancellor shall appoint examiners on the advice of an Examination Committee consisting of the Vice-Chancellor himself, the Dean of the Faculty concerned and the Conveners of Committees of Courses and Studies concerned;