Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(z) in First Statutes of the Rai University (z)"University" means Rai University established and incorporated under Section 3 of the Gujarat Private University Act, 2009 along with its amendment by Gujarat Act No 12 of 2012.
