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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(7) in The U.P. University of Medical Sciences, Saifai, Etawah Act, 2015

(7)Subject to the provisions of sub-section (6) the majority of the total membership of any Selection Committee shall form the quorum of such Committee:Provided that in the case of a Professor or an Associate Professor the persons present to form the quorum must include at least two experts.