Madhya Pradesh High Court
A.V.S. Traders vs Mahalaxmi Enterprises Obedullaganj on 4 April, 2022
Author: Virender Singh
Bench: Virender Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 1181 of 2022 (A.V.S. TRADERS Vs MAHALAXMI ENTERPRISES OBEDULLAGANJ) Dated : 04-04-2022 Shri Sourabh Singh, counsel for the petitioner.
Shri Shailesh Khampariya, Panel Lawyer for the State. As prayed by learned counsel for the petitioner, list after two weeks.
(VIRENDER SINGH) JUDGE vivek Signature Not Verified SAN Digitally signed by VIVEK KUMAR TRIPATHI Date: 2022.04.05 18:04:51 IST