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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Bombay Presidency - Subsection

Section 18(1)(b) in The Bombay Drugs (Control) Act, 1959.

(b)in the event of any breach by the holder of such licence, permit or pas or by his servant or anyone with his express or implied permission on his behalf of any of the terms and conditions of such licence, permit or pass;