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[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

State of Manipur - Subsection

Section 132(1)(f) in Manipur Goods and Services Tax Act, 2017

(f)falsifies or substitutes financial records or produces fake accounts or documents or furnishes any false information with an intention to evade payment of tax due under this Act; obstructs or prevents any officer in the discharge of his duties under this Act;