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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Rajasthan - Subsection

Section 79(4) in The Rajasthan Municipalities Accounts Rules, 1963

(4)Each officer holding a permanent advance shall keep up a permanent advance account in form 38 in columns 1 to 6 of which shall be entered the items of expenditure from the advances as they occur. The headings of the columns shall follow the items in the budget.