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[Cites 0, Cited by 0] [Section 11C(6)] [Section 11C] [Entire Act]

Union of India - Subsection

Section 11C(6)(a) in The Securities and Exchange Board of India Act, 1992

(a)to produce to the Investigating Authority or any person authorised by it in this behalf any book, register, other document and record which is his duty under sub-section (2) or sub-section (3) to produce; or