Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(1) in The Bihar Court Fee (Sale of Stamps By Franking Machine) Rules, 2008 (1)No pre-entry of an amount in the Franking Machine shall be made for sale of court fee stamps by Franking Machine by the Post Offices.
