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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(d) in The M.P. Zila Panchayat (Business) Rules, 1998

(d)Approval of the proposal for reappropriation in the budget for the Zila Panchayat prepared on the basis of budgetary proposals submitted by concerned Standing Committee;