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Karnataka High Court

Maheshappa S/O Late Parvana Gouda vs Katteppa S/O Late Parvana Gouda on 23 September, 2023

                                                             -1-
                                                                   NC: 2023:KHC-D:11129
                                                                        WP No. 112108 of 2017




                                     IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                        DATED THIS THE 23RD DAY OF SEPTEMBER, 2023

                                                           BEFORE

                                     THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM

                                        WRIT PETITION NO. 112108 OF 2017 (GM-CPC)

                                BETWEEN:

                                MAHESHAPPA S/O. LATE PARVANA GOUDA,
                                @ POTHANA GOUDA,
                                AGE: 41 YEARS,
                                OCC: AGRICULTURIST,
                                R/O: PRABHU CAMP,
                                NEAR SUGAR FACTORY,
                                KAMPLI, TQ: HOSAPETE, DIST: BALLARI.
                                                                                  ...PETITIONER
                                (BY SRI G.R. TURAMARI, ADVOCATE)

                                AND:

                                1.    KATTEPPA S/O. LATE PARVANA GOUDA
                                      @ POTHANA GOUDA,
                                      AGE: 60 YEARS,
                                      OCC: AGRICULTURST,
                                      R/O: VADDU VILLAGE, TQ: SANDUR,
                                      DIST: BALLARI.
             Digitally signed
             by
             MOHANKUMAR
MOHANKUMAR
B SHELAR
             B SHELAR
             Date:
                                2.    SMT. BASAMMA W/O. LATE BASAPPA
             2023.09.25
             11:06:45 +0530           AGE: 50 YEARS,
                                      OCC: HOUSEHOLD WORK,
                                      R/O: VADDU VILLAGE, TQ: SANDUR,
                                      DIST: BALLARI.

                                3.    ERESHA S/O. LATE BASAPPA
                                      AGE: 36 YEARS, OCC: AGRICULTURIST,
                                      R/O: VADDU VILLAGE, TQ: SANDUR,
                                      DIST: BALLARI.

                                4.    ESHANNA S/O. LATE BASAPPA,
                                      AGE: 25 YEARS,
                                      OCC: AGRICULTURIST,
                                      R/O: VADDU VILLAGE, TQ: SANDUR,
                              -2-
                                   NC: 2023:KHC-D:11129
                                      WP No. 112108 of 2017




     DIST: BALLARI.

5.   SMT. ERAMMA W/O. SIDDALINGA,
     AGE: 28 YEARS,
     OCC: HOUSEHOLD WORK,
     R/O: GANGAVATHI, DIST: KOPPAL.
6.   SMT. GOURAMMA
     W/O. VEERABHADRAPPA,
     AGE: 45 YEARS,
     OCC: HOUSEHOLD WORK,
     R/O: PRABHU CAMP,
     NEAR SUGAR FACTORY,
     KAMPLI, TQ: HOSAPETE, DIST: BALLARI.

7.   SMT. BASAMMA W/O. BANDEGOUDA,
     AGE: 43 YEARS,
     OCC: HOUSEHOLD WORK,
     R/O: NEAR VENKATESHWARA TEMPLE,
     M.G. ROAD, BALLARI, DIST: BALLARI.

8.   SMT. ANNAMMA W/O. DEVENDRAPPA,
     AGE: 40 YEARS,
     OCC: HOUSEHOLD WORK,
     R/O: DANAPUR VILLAGE,
     TQ: GANGAVATHI,
     DIST: KOPPAL.

9.   VEERESH S/O. LATE KOTRAMMA,
     W/O. SHANMUKHAPPA,
     AGE: 22 YEARS, OCC: AGRICULTURIST,
     R/O: MUDUKULAPENTA,
     NARASAPUR VILLAGE,
     TQ: SANDCUR, DIST: BALLARI.

10. SUBRAMANYA S/O. Y. SELKANTA,
    AGE: MAJOR,
    OCC: BUSINESSMAN,
    R/O: VADDU VILLAGE, TQ: SANDUR,
    DIST: BALLARI.

11. P. VIJAYKUMAR S/O. P. KOTREPPA,
    AGE: 34 YEARS,
    OCC: AGRICULTURIST,
    R/O: VADDU VILLAGE, TQ: SANDUR,
    DIST: BALLARI.
                                -3-
                                       NC: 2023:KHC-D:11129
                                         WP No. 112108 of 2017




12. HALLIGOUDAR MEHABOOB BASHA,
    S/O. HALLIGOUDAR PEERASAB,
    AGE: 38 YEARS,
    OCC: AGRICULTURIST,
    R/O: VADDU VILLAGE, TQ: SANDUR,
    DIST: BALLARI.

13. SMT. HAMPAMMA W/O. P. KATTEPPA,
    AGE: 55 YEARS,
    OCC: HOUSEHOLD WORK,
    R/O: VADDU VILLAGE, TQ: SANDUR,
    DIST: BALLARI.

14. R. MANJUNATH S/O. R. KOTRAPPA,
    AGE: 38 YEARS,
    OCC: AGRICULTURIST,
    R/O: VADDU VILLAGE,
    TQ: SANDUR, DIST: BALLARI.
                                                     ...RESPONDENTS

(BY SRI NAGARAJ J. APPANNANAVAR, ADV. FOR R6 TO R9;
NOTICE TO R2, 3, 5, 10 & 14 DISPENSED WITH;
NOTICE TO R1, 4, 11, 12 & 13 ARE SERVED)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA            PRAYING   TO   QUASH   THE
IMPUGNED ORDERS PASSED ON I.A.NO.16 DATED:26.10.2017 AND
I.A.NO.17 DATED:23.11.2017 IN O.S.NO.31/2008 PASSED BY THE
COURT   OF   CIVIL   JUDGE   (JR.DN)   AND   JMFC,   SANDUR    VIDE
ANNEXURE-K.


     THIS PETITION, COMING ON FOR PRELIMINARY HEARING IN
'B' GROUP, THIS DAY, THE COURT MADE THE FOLLOWING:


                             ORDER

Counsel for respondents has brought to the notice of this Court that the suit in O.S.No.31/2008 on the file of Civil Judge (Jr.Dn) and JMFC, Sandur is disposed of vide judgment and -4- NC: 2023:KHC-D:11129 WP No. 112108 of 2017 decree dated 08.08.2022. His submission is placed on record. In view of the submission made by the learned counsel for respondents, the writ petition stands dismissed for having become infructuous.

If the petitioner is aggrieved by the decree, liberty is reserved to prefer an appeal by taking all contentions urged in this petition.

Sd/-

JUDGE YAN, List No.: 1 Sl No.: 89