Karnataka High Court
Maheshappa S/O Late Parvana Gouda vs Katteppa S/O Late Parvana Gouda on 23 September, 2023
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NC: 2023:KHC-D:11129
WP No. 112108 of 2017
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 23RD DAY OF SEPTEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM
WRIT PETITION NO. 112108 OF 2017 (GM-CPC)
BETWEEN:
MAHESHAPPA S/O. LATE PARVANA GOUDA,
@ POTHANA GOUDA,
AGE: 41 YEARS,
OCC: AGRICULTURIST,
R/O: PRABHU CAMP,
NEAR SUGAR FACTORY,
KAMPLI, TQ: HOSAPETE, DIST: BALLARI.
...PETITIONER
(BY SRI G.R. TURAMARI, ADVOCATE)
AND:
1. KATTEPPA S/O. LATE PARVANA GOUDA
@ POTHANA GOUDA,
AGE: 60 YEARS,
OCC: AGRICULTURST,
R/O: VADDU VILLAGE, TQ: SANDUR,
DIST: BALLARI.
Digitally signed
by
MOHANKUMAR
MOHANKUMAR
B SHELAR
B SHELAR
Date:
2. SMT. BASAMMA W/O. LATE BASAPPA
2023.09.25
11:06:45 +0530 AGE: 50 YEARS,
OCC: HOUSEHOLD WORK,
R/O: VADDU VILLAGE, TQ: SANDUR,
DIST: BALLARI.
3. ERESHA S/O. LATE BASAPPA
AGE: 36 YEARS, OCC: AGRICULTURIST,
R/O: VADDU VILLAGE, TQ: SANDUR,
DIST: BALLARI.
4. ESHANNA S/O. LATE BASAPPA,
AGE: 25 YEARS,
OCC: AGRICULTURIST,
R/O: VADDU VILLAGE, TQ: SANDUR,
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NC: 2023:KHC-D:11129
WP No. 112108 of 2017
DIST: BALLARI.
5. SMT. ERAMMA W/O. SIDDALINGA,
AGE: 28 YEARS,
OCC: HOUSEHOLD WORK,
R/O: GANGAVATHI, DIST: KOPPAL.
6. SMT. GOURAMMA
W/O. VEERABHADRAPPA,
AGE: 45 YEARS,
OCC: HOUSEHOLD WORK,
R/O: PRABHU CAMP,
NEAR SUGAR FACTORY,
KAMPLI, TQ: HOSAPETE, DIST: BALLARI.
7. SMT. BASAMMA W/O. BANDEGOUDA,
AGE: 43 YEARS,
OCC: HOUSEHOLD WORK,
R/O: NEAR VENKATESHWARA TEMPLE,
M.G. ROAD, BALLARI, DIST: BALLARI.
8. SMT. ANNAMMA W/O. DEVENDRAPPA,
AGE: 40 YEARS,
OCC: HOUSEHOLD WORK,
R/O: DANAPUR VILLAGE,
TQ: GANGAVATHI,
DIST: KOPPAL.
9. VEERESH S/O. LATE KOTRAMMA,
W/O. SHANMUKHAPPA,
AGE: 22 YEARS, OCC: AGRICULTURIST,
R/O: MUDUKULAPENTA,
NARASAPUR VILLAGE,
TQ: SANDCUR, DIST: BALLARI.
10. SUBRAMANYA S/O. Y. SELKANTA,
AGE: MAJOR,
OCC: BUSINESSMAN,
R/O: VADDU VILLAGE, TQ: SANDUR,
DIST: BALLARI.
11. P. VIJAYKUMAR S/O. P. KOTREPPA,
AGE: 34 YEARS,
OCC: AGRICULTURIST,
R/O: VADDU VILLAGE, TQ: SANDUR,
DIST: BALLARI.
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NC: 2023:KHC-D:11129
WP No. 112108 of 2017
12. HALLIGOUDAR MEHABOOB BASHA,
S/O. HALLIGOUDAR PEERASAB,
AGE: 38 YEARS,
OCC: AGRICULTURIST,
R/O: VADDU VILLAGE, TQ: SANDUR,
DIST: BALLARI.
13. SMT. HAMPAMMA W/O. P. KATTEPPA,
AGE: 55 YEARS,
OCC: HOUSEHOLD WORK,
R/O: VADDU VILLAGE, TQ: SANDUR,
DIST: BALLARI.
14. R. MANJUNATH S/O. R. KOTRAPPA,
AGE: 38 YEARS,
OCC: AGRICULTURIST,
R/O: VADDU VILLAGE,
TQ: SANDUR, DIST: BALLARI.
...RESPONDENTS
(BY SRI NAGARAJ J. APPANNANAVAR, ADV. FOR R6 TO R9;
NOTICE TO R2, 3, 5, 10 & 14 DISPENSED WITH;
NOTICE TO R1, 4, 11, 12 & 13 ARE SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED ORDERS PASSED ON I.A.NO.16 DATED:26.10.2017 AND
I.A.NO.17 DATED:23.11.2017 IN O.S.NO.31/2008 PASSED BY THE
COURT OF CIVIL JUDGE (JR.DN) AND JMFC, SANDUR VIDE
ANNEXURE-K.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING IN
'B' GROUP, THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Counsel for respondents has brought to the notice of this Court that the suit in O.S.No.31/2008 on the file of Civil Judge (Jr.Dn) and JMFC, Sandur is disposed of vide judgment and -4- NC: 2023:KHC-D:11129 WP No. 112108 of 2017 decree dated 08.08.2022. His submission is placed on record. In view of the submission made by the learned counsel for respondents, the writ petition stands dismissed for having become infructuous.
If the petitioner is aggrieved by the decree, liberty is reserved to prefer an appeal by taking all contentions urged in this petition.
Sd/-
JUDGE YAN, List No.: 1 Sl No.: 89