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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(1) in Tamil Nadu Panchayats Building Rules, 1997

(1)Every house shall be provided with a latrine of such specifications and size as may be determined by the Executive Authority and every latrine shall be located only at rear comer of the site.