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State of Assam - Section

Section 54 in The Assam Agricultural Produce Market Act, 1972

54. Savings.

- Nothing contained in the Assam Panchayati Raj Act, 1972 (Assam Act XI of 1973) or in any other law for the time being in force relating to the establishment, maintenance or regulation of a market shall apply to any marked area or affect in any way the powers of a market committee or the rights of a holder of a licence granted under sub-section (2) of Section 13.