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State of Haryana - Section

Section 6 in The Haryana Transmission and Bulk Supply Licence

6. Acquisition of Controlling Interests in the Licensee.

- 6.1 Upon acquiring information that any person has acquired or intends to acquire Controlling Interest in it, the Licensee shall inform the Commission forthwith of the acquisition or proposed acquisition and shall furnish the Commission with all relevant details in its possession.