Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(1) in Rajasthan Co-operative Societies Act, 1965

(1)The Government shall constitute a Tribunal called the Rajasthan State Co-operative Tribunal, to exercise the functions conferred on the Tribunal by or under this Act.