Jammu & Kashmir High Court
Jai Pkrishan Koul And Ors. vs State Of J&K; And Ors. on 22 November, 2017
Author: Alok Aradhe
Bench: Alok Aradhe
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
OWP No.713/2017
MP No.1/2017
Date of order: 22.11.2017
Jai Krishan Koul and ors. Vs. State of J&K and ors.
Coram:
Hon'ble Mr. Justice Alok Aradhe, Judge
Appearance:
For the petitioner(s) : Mr Anuj Sawhney, Advocate.
For the respondent(s) : Mr C.M Koul, Advocate for R-4&5.
Learned counsel for the respondents No. 4 and 5 submits that he will file the preliminary objections during the course of this week.
As prayed, list on 30.11.2017.
(Alok Aradhe) Judge Jammu 22.11.2017 Surinder-II