Supreme Court - Daily Orders
Ashok Kumar Mishra vs Goverdhan Bhai(D) Tr.Lrs. on 14 March, 2016
Bench: Fakkir Mohamed Ibrahim Kalifulla, S.A. Bobde
ITEM NO.47 COURT NO.6 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16738/2012
(Arising out of impugned final judgment and order dated 14/12/2011
in SA No. 167/1995 passed by the High Court of Chhatisgarh at
Bilaspur)
ASHOK KUMAR MISHRA & ANR Petitioner(s)
VERSUS
GOVERDHAN BHAI(D) TR.LRS.& ANR. Respondent(s)
(with appln. (s) for exemption from filing O.T. and permission to
file additional documents)
(For Final Disposal)
Date : 14/03/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Gaurav Agrawal,Adv.
For Respondent(s) Mr. Manoj Sharma,Adv.
Mr. Kapil Kaushik,Adv.
Mrs. Kanchan Kaur Dhodi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on a non-miscellaneous day in the month of July, 2016.
(NARENDRA PRASAD) (SHARDA KAPOOR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2016.03.14
17:18:15 IST
Reason: