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Punjab-Haryana High Court

Vijay Kumar Jain And Ors vs State Of Punjab And Ors on 20 May, 2015

Author: Rajive Bhalla

Bench: Rajive Bhalla, Amol Rattan Singh

              IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH



                                                     Civil Writ Petition No.20213 of 2013
                                                     Date of Order: 20th May, 2015

           Vijay Kumar Jain and others
                                                                                  ...Petitioners

                                                     Versus

           State of Punjab and others
                                                                               ...Respondents

           CORAM: HON'BLE MR. JUSTICE RAJIVE BHALLA
                  HON'BLE MR. JUSTICE AMOL RATTAN SINGH

           Present:             Mr. Deepak Sharma, Advocate,
                                for the petitioners.

                                Mr. Jagmohan Bansal, Addl.A.G.,Punjab

                                Mr. Sanjeev Sharma, Senior Advocate with
                                Mr. Shekhar Verma, Advocate,
                                for the GMADA.

           RAJIVE BHALLA, J.

For orders, see order of even date passed in Civil Writ Petition No.19647 of 2013 titled as Harmail Singh and others v. State of Punjab and others.




                                                                     (RAJIVE BHALLA)
                                                                        JUDGE



           20th May, 2015                                         (AMOL RATTAN SINGH)
           nt                                                           JUDGE




NARESH KUMAR
2015.05.25 12:40
I attest to the accuracy and
authenticity of this document
Chandigarh