Punjab-Haryana High Court
Vijay Kumar Jain And Ors vs State Of Punjab And Ors on 20 May, 2015
Author: Rajive Bhalla
Bench: Rajive Bhalla, Amol Rattan Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Civil Writ Petition No.20213 of 2013
Date of Order: 20th May, 2015
Vijay Kumar Jain and others
...Petitioners
Versus
State of Punjab and others
...Respondents
CORAM: HON'BLE MR. JUSTICE RAJIVE BHALLA
HON'BLE MR. JUSTICE AMOL RATTAN SINGH
Present: Mr. Deepak Sharma, Advocate,
for the petitioners.
Mr. Jagmohan Bansal, Addl.A.G.,Punjab
Mr. Sanjeev Sharma, Senior Advocate with
Mr. Shekhar Verma, Advocate,
for the GMADA.
RAJIVE BHALLA, J.
For orders, see order of even date passed in Civil Writ Petition No.19647 of 2013 titled as Harmail Singh and others v. State of Punjab and others.
(RAJIVE BHALLA)
JUDGE
20th May, 2015 (AMOL RATTAN SINGH)
nt JUDGE
NARESH KUMAR
2015.05.25 12:40
I attest to the accuracy and
authenticity of this document
Chandigarh