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State of Jharkhand - Section

Section 62 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992

62.

Before a clerk is promoted to the Junior Selection Grade he will have to pass an examination in-
(a)Civil Court and Criminal Court Rules framed by the High Court;
(b)Accountancy;
(c)Knowledge of drafting of correspondence and order-sheets; and
(d)Practices and procedure.