Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Uttar Pradesh - Subsection Section 18(7) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 (7)Every street vendor shall not create any noise by shouting or playing any instrument or music for attracting the public or customers.
