Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 418] [Entire Act] State of Uttar Pradesh - Subsection Section 418(e) in Uttar Pradesh Municipal Corporation Act, 1959 (e)whilst conveying a corpse or part of a corpse place or leave the same on or near any street without urgent necessity;
