Madhya Pradesh High Court
Cholamandalam Ms General Insurance ... vs Banti Gurjar on 6 October, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR Gwalior, dated:06/10/2023 Due to paucity of time, the following matters are adjourned as under:
Serial Numbers Next date of listing 14 & 16. List after one week.
22, 24, 27, 32, 34, 39, List after four weeks. 40, 42, to 62, 64, 66, 75, 76, 79 to 82, 84 to 92, 94, 97 to 100, 102 & 113.
Interim relief, if any, granted earlier shall continue till the next date of hearing.
(Sunita Yadav) Judge Vpn/-
Digitally signed by VIPIN KUMARVIPIN AGRAHARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH KUMAR GWALIOR, 2.5.4.20=d006bb3eabe783b3bf48b69363 931df2435ef7e2d1218660438085abe6d6 19cd, postalCode=474001, st=Madhya AGRAHARI Pradesh, serialNumber=64BF959B6FFDEEF8E12C62 166740B3C771FFBCB05102395B93DC7FB 337059A94, cn=VIPIN KUMAR AGRAHARI Date: 2023.10.09 10:19:16 +05'30'