Madhya Pradesh High Court
Carnet Elias Fernandes vs State Bank Of India on 11 December, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 22479 of 2023
(CARNET ELIAS FERNANDES AND OTHERS Vs STATE BANK OF INDIA AND OTHERS)
WP/24474/2023
Dated : 11-12-2023
Parties through their counsel.
List these cases in the next week.
(SANJAY DWIVEDI)
JUDGE
Devashish
DEVASHISH
MISHRA
2023.12.12
11:05:18 +05'30'