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[Cites 0, Cited by 0] [Section 340(1)] [Section 340] [Entire Act]

State of Maharashtra - Subsection

Section 340(1)(e) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(e)"panchayat" means a village panchayat established or deemed to be established for any village or group of villages under the Bombay Village Panchayats Act, 1958.