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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2)(b) in Tamil Nadu Patta Passbook Act, 1983

(b)"owner" means any person holding house site in severally or jointly or in common either, as full owner or limited owner, but does not include a mortgagee, lessee or tenant;