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State of Odisha - Section

Section 1 in The Orissa Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008

1. Short title and extent.

(1)This Act may be called the Orissa Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008
(2)It extends to the whole of the State of Orissa.