Section 41 in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973
41. Term of office of Chairman, Vice-Chairman and other members.
- The names of the Chairman, Vice-Chairman and the members shall be notified in the Gazette.(2)The term of office of the Chairman, Vice-Chairman and other members shall be such as may be prescribed.(3)The person ceasing to be a Chairman, Vice-Chairman or member by reason of the expiry of his term of office shall, if otherwise qualified be eligible for re-appointment.
