Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Bihar - Subsection Section 24(2)(b) in Bihar Power Alcohol Act, 1948 (b)regulate the purchase of power alcohol under Section 8 by the [State] [Substituted by A.L.O. for the word 'Crown' .] Government and the fixation of price for the same: