Himachal Pradesh High Court
Shyam Datt Sharma & Anr. vs . Union Of India on 7 March, 2022
Bench: Sabina, Satyen Vaidya
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Shyam Datt Sharma & anr. Vs. Union of India & ors.
CWP No. 2672 of 2016 07.03.2022 Present: Mr. Ajay Sipahiya, Advocate, for the petitioners.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1.
Mr. Ashwani K. Sharma, Additional Advocate General, for respondents No. 2 to 5, 9,11 and 12 State.
Mr. K. B. Khajuria, Mr. Pushpender Verma and Pevinder Kumar, Advocates, for respondent No.6.
Mr. Manish Sharma, Advocate, for respondent No.7.
Mr. Prince Chahan, Advocate on behalf of Mr. Rahul Mahajan, Advocate, for respondent No.8.
Ms. Shreya Chauhan, Advocate, for respondent No.10.
Mr. Janesh Gupta, Advocate, for respondents No.13(a) to 13(c).
At the request of learned counsel for the parties, list after one week.
( Sabina ) Judge ( Satyen Vaidya ) Judge 7th March, 2022 (sushma) ::: Downloaded on - 07/03/2022 20:15:04 :::CIS