Section 36(2)(z) in The Insecticides Act, 1968

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

(z)the maintenance and inspection of records and returns;

(za)the restrictions on storage of insecticides during transport or otherwise alongwith articles of food;

(zb)the maximum proportion of any insecticide which may be added to, or contained in, any preparation for domestic use and the restrictions thereon;

(zc)the manner in which refusal to register an insecticide or cancellation of certificate of registration thereof may be notified;

(zd)the officer or authority to whom the Central Government may delegate any of the powers and functions conferred on it by this Act;

(ze)any other matter which has to be, or may be, prescribed.

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