Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 294] [Entire Act] State of Jammu-Kashmir - Subsection Section 294(a) in Jammu and Kashmir Municipal Corporation Act, 2000 (a)knowing that he is suffering from dangerous disease expose other persons to the risk of infection by his presence or conduct in any public place;
