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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 19(2)(a) in Arunachal Pradesh Urban and Country Planning Act, 2007

(a)indicate, define and provide for all the matters that have to be or may be indicated, defined and provided for in the Interim Development Plan with such modifications as the planning authority deems fit;