Calcutta High Court
Radha Krishna Tradecom Pvt Ltd & Anr vs Income Tax Officer on 5 September, 2016
Author: Arijit Banerjee
Bench: Arijit Banerjee
ORDER SHEET
G.A.NO.183 OF 2016
ITAT 54 OF 2016
G.A.NO.184 OF 2016
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
RADHA KRISHNA TRADECOM PVT LTD & ANR
Versus
INCOME TAX OFFICER, WARD 2(1) KOLKATA & ORS
BEFORE:
The Hon'ble ACTING CHIEF JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARIJIT BANERJEE Date : 5th September, 2016.
For assessee : Mr.R.Bharadwaj, Advocate The Court : On the prayer of Mr.Bharadwaj, learned advocate for the assessee, let the matter appear in the list as "For Order" on 13th September, 2016. No further adjournment is likely to be granted.
(GIRISH CHANDRA GUPTA, ACJ.) (ARIJIT BANERJEE, J.) ssaha AR(CR)