Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(3) in The Maharashtra Medical Council Act, 1965 (3)Save as otherwise provided by this Act, the President and the Vice-President shall hold office from the date of his election up to the day on which his term of office as member expires.
