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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(h) in Tamil Nadu National Law School Act, 2012

(h)to confer degrees or other academic distinctions on persons who -
(i)shall have pursued an approved course of study or training in a college or in an approved institution, unless exempted therefrom in the manner prescribed by the regulations and shall have passed the examinations prescribed by the School; or
(ii)shall have carried on research under conditions prescribed by the regulations;