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State of Haryana - Section

Section 8 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

8. Description of work proposed.

- The plans for the building drainage shall in every case be accompanied by specifications for the various items of works involved. This information shall be supplied in form B with the plan referred to in these bye-laws and shall be deposited with a detailed description (in triplicate) of the intended mode of construction, joining or fixing any such drains, manhole, gully, pipe, water closet, urinal, bath, lavatory, basin or trap.