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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(2)(d) in West Bengal Municipal (Building) Rules, 2007

(d)the height of the building shall conform to the rules as indicated in rule 49 and in no case after addition the height shall exceed 14.50 metres;