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[Cites 0, Cited by 0] [Section 29A(1)] [Section 29A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29A(1)(b) in The U.P. Minor Minerals (Concession) Rules, 1963

(b)Certificate of money deposited for difference between quantity mentioned in Environment Clearance and mined out quantity or in case of no difference, a Certificate in this regard for the concerned lease issued by Mines Officer/Mines Inspector.