Delhi High Court - Orders
Bala Pritam Guru Harkishan Int' Public ... vs Director Of Education And Ors on 25 February, 2020
Author: Najmi Waziri
Bench: Najmi Waziri
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7588/2018
BALA PRITAM GURU HARKISHAN INT' PUBLIC SCHOOL
..... Petitioner
Through: Ms. Bhavana Jain, Adv. for
Mr. R.K. Saini, Adv.
versus
DIRECTOR OF EDUCATION AND ORS. ..... Respondents
Through: Ms. Sukriti Ghai, Adv. with
Ms. Rajnandini, Mr. Devesh Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 25.02.2020 List for arguments on 03.11.2020.
NAJMI WAZIRI, J FEBRUARY 25, 2020 kb Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:28.02.2020 17:42:34