Delhi High Court - Orders
M/S Gayatri Projects Ltd vs Tecpro System Ltd & Anr on 16 March, 2026
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 293/2016
M/S GAYATRI PROJECTS LTD .....Plaintiff
Through: Mr. Angad Mehta, Adv. (through VC)
versus
TECPRO SYSTEM LTD & ANR .....Defendants
Through:
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 16.03.2026
1. Learned counsel for the plaintiff seeks time to do the needful for impleading the necessary parties in view of the pending liquidation proceedings against the defendant.
2. Put up on 18.08.2026.
AVNEESH JHINGAN, J MARCH 16, 2026 'ha' This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/03/2026 at 21:40:30