Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 145(2)] [Section 145] [Entire Act]

State of Goa - Subsection

Section 145(2)(d) in The Goa Panchayat Raj Act, 1994

(d)render financial or other assistance to any person for carrying on in the district any such activity which is related to any of the functions of the said bodies.