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[Cites 0, Cited by 0] [Section 6(16)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(16)(b) in The Bihar State Election Authority Act, 2008

(b)taking possession of a polling station or a place fixed for the poll by any person or persons and allowing only his or their own supporters to exercise their right to vote and preventing others from free exercise of their right to vote;