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[Cites 0, Cited by 10] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(b) in The Jammu and Kashmir Civil Services (Special Provisions) Act, 2010

(b)persons appointed on tenure posts co-terminus with the life of the Project or Scheme of the State or Central Government, as the case may be, and those appointed on academic arrangement for a fixed term in any Government Department ;