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[Cites 0, Cited by 0] [Section 6A(1)] [Section 6A] [Entire Act]

State of West Bengal - Subsection

Section 6A(1)(b) in The Bengal Tanks Improvement Act, 1939

(b)if he is not the Collector, apply in the prescribed manner to the Collector to be empowered to take possession of such land and the Collector may, if he is satisfied after considering the application that such land is required for carrying out the improvements, empower the authorised person by order in writing to take possession of such land :