Himachal Pradesh High Court
The Chairman H.P.State Civil Supplies ... vs . Vijay Kumar Bansal. on 1 September, 2023
The Chairman H.P.State Civil Supplies Corp Ltd. Vs. Vijay Kumar Bansal.
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RSA No. 35 of 2023 01.09.2023 Present: Ms. Parul Negi, Advocate, for the appellants Mr. Bimal Gupta, Senior Advocate, with of Mr. Satish Sharma, Advocate, for the respondent.
rt Learned counsel appearing on behalf of the appellants prays for and is granted three weeks' time to file Power of Attorney.
Learned counsel appearing on behalf of the respondent states that the Power of Attorney on behalf of respondent has been filed in the Registry but the same is not on record. Registry is directed to trace and place the same on record, if in order.
Record of the learned Courts below be requisitioned. List thereafter.
(Rakesh Kainthla) Judge September 01,2023 (ravinder) ::: Downloaded on - 01/09/2023 20:36:15 :::CIS